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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(i) in Tamil Nadu Panchayats (Elections) Rules, 1995

(i)such person hereinafter referred to as the "Counting Supervisors and Counting Assistants" whom the Returning Officer may appoint to assist him in counting the votes;