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State of Tamilnadu - Section

Section 6 in Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008

6. Agreement and Control period.

- The tariff determined by the commission in the tariff order shall be applicable for the power purchase agreement period of twenty years. The control period [may ordinarily be two years] [Substituted for the expression 'may be three years' as per CommissionÂ’s Notification No.TNERC/NCES Regn./16/3 dated 24.12.2008 (w.e.f 18.02.2009).]. When the Commission revisits the tariff and allied issues, the revision shall be applicable only to the generator of new and renewable energy sources commissioned after the date of such revised order.