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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Uttarakhand - Subsection

Section 86(2) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(2)The provision of section 100 of the Code of Criminal Procedure, 1973 (Act No. 2 of 1974), relating to search and seizure, shall, so far as may be apply to searches and seizures made under this section.