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Calcutta High Court (Appellete Side)

Sri Sukumar Sadhukhan vs Mr. Radheshyam Biswas & Anr on 11 December, 2025

Item 11.12. IN THE HIGH COURT AT CALCUTTA No. 2025 CIVIL APPELLATE JURISDICTION 02 APPELLATE SIDE Ct 09 FMA 608 of 2007 rup Sri Sukumar Sadhukhan Vs Mr. Radheshyam Biswas & Anr. Ms. Paromita Bhattacharya.

... for the appellant.

Learned advocate for the appellant is present. Affidavit of service filed by the appellant be kept with the record.

The copy of the notice is already served upon the opposite party/insurance company.

Let this matter appear under the heading "To Be Mentioned" on 07.01.2026.

Learned advocate for the appellant is requested to serve one more notice upon the opposite party/insurance company.

(Biswaroop Chowdhury, J.)