Section 17 in Rajasthan Agricultural University Act, 1962
17. Status and ex-officio or combined appointment of officers of the University.
(1)All or any of the officers mentioned in subclauses (iii) to (xi) of clause (a) of section 9 may be whole-time or part-time officers of the University and may be appointed by name or by virtue of office.(2)It shall also be competent to the Appointing Authority, on the recommendation of the Vice-Chancellor, to appoint one person to hold in combination more than one of such offices as are referred to in sub-section (1).
