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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(4)(o) in Himachal Pradesh Co-Operative Societies Rules, 1971

(o)[ to take steps to initiate election process 90 days before the expiry of term of the present committee.] [Inserted vide notification No.Coop. A(3)-1/99-Vol.-I dated 25-7-2006 published in Rajpatra dated 27-7-06.]