Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2)(a) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990 (a)for a period of three months from the date of such report or, in the case of the death of the certificate-holder, from the date of his death, or