Bombay High Court
Adiwasi Paradhi Samaj Mahila Bachat Gat ... vs The State Of Maharashtra Through Its ... on 30 August, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1 wp 11088.22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 11088 OF 2022
Adiwasi Paradhi Samaj Mahila
Bachat Gat through its Secretary .. Petitioner
Versus
The State of Maharashtra,
and others .. Respondents
Shri Amarjitsing B. Girase, Advocate for the Petitioner.
Shri S. R. Yadav-Lonikar, A.G.P. for Respondent Nos. 1 to 3.
CORAM : MANGESH S. PATIL AND
SHAILESH P. BRAHME, JJ.
DATE : 30 AUGUST 2023.
ORDER :
. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 934 Writ Petition No. 11088 of 2022 935 Writ Petition No. 2206 of 2023 25.09.2023 936 Writ Petition No. 2211 of 2023 937 Writ Petition No. 4157 of 2023 938 Writ Petition No. 4749 of 2023 26.09.2023 939 Writ Petition No. 5262 of 2023 940 Writ Petition No. 5268 of 2023 941 Writ Petition No. 7514 of 2023 27.09.2023 942 Writ Petition No. 8946 of 2023 943 Writ Petition No. 9233 of 2023 945 F.C.A. No. 40 of 2023 29.09.2023 [ SHAILESH P. BRAHME, J. ] [ MANGESH S. PATIL, J. ] bsb/Aug. 23 ::: Uploaded on - 31/08/2023 ::: Downloaded on - 31/08/2023 11:59:28 :::