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Supreme Court - Daily Orders

P. Durgeesh vs Appsc, Rep. By Its Secretary, ... on 5 August, 2016

     ITEM NO.92                          REGISTRAR COURT. 1              SECTION XIIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

         R.P.(C)              D 12328/2016 In C.A. No. 5358-5382/2008 No(s).

     P. DURGEESH AND ORS.                                              Petitioner(s)

                                                    VERSUS

     APPSC, REP. BY ITS SECRETARY, GRUHAKALPA, NAMPALLY, HYDERABAD
                                                        Respondent(s)
     (with office report)


     Date : 05/08/2016 This petition was circulated today.

     For Petitioner(s)
                                        Ms. Vijay Lakshmi, Adv.
                                        Mr. N. Rajaraman,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Await appearance of the petitioner.

List again on 30.8.2016.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.06 06:01:07 IST Reason: