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[Cites 0, Cited by 0] [Section 146(9)] [Section 146] [Entire Act]

State of Telangana - Subsection

Section 146(9)(b) in Telangana Panchayat Raj Act, 2018

(b)for allotting the seats by rotation Scheduled Tribe, Scheduled Tribe (women), Scheduled Caste, Scheduled Caste (women), Backward Classes, Backward Classes (women), Unreserved and Unreserved (women) shall be treated as separate categories: