Mrs Almitra H Patel vs Union Of India on 9 March, 2017

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National Green Tribunal

Mrs Almitra H Patel vs Union Of India on 9 March, 2017

Bench: Swatanter Kumar

                     BEFORE THE NATIONAL GREEN TRIBUNAL,
                         PRINCIPAL BENCH, NEW DELHI

                         Original Application No. 199 of 2014
                                         And
                         Original Application No. 61 of 2017
                             (Earlier OA No. 199 of 2014)
                                         And
                         Original Application No. 281 of 2016
                                (M.A. No. 1007/2016)
IN THE MATTER OF:

                  Almitra H. Patel & Anr. Vs. Union of India & Ors.
                                          &
                      Kudrat Sandhu Vs. Govt. of NCT & Ors.

CORAM :      HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
             HON'BLE MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
             HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER


Present:   Applicant :                  Mr. Arun Monga and Mr. Suryajyoti Singh Paul, Adv.
                                        & Mr. Arjun Sharma and Mr. Mandeep Kalra, Adv. for
                                        M/s Karanjawala & Co.
           Respondent                   Mr. Gautam Singh and Mr. Rudreswar Singh, Advs.

for State of Bihar and Bihar SPCB Mr. Vijay Panjwani, Adv. for CPCB Ms. Priyanka Sinha, Adv. for State of Jharkhand Ms. K. Enatoli Sema, Mr. Amit Kumar Singh, MR. Amith, Advs. for the State of Nagaland and Pollution Control Board Mr. R. Rakesh Sharma, Mr. S. Anand, Advs. for State of TN & TNPCB Mr. Pradeep Misra and Mr. Daleep Dhyani, Adv. For Uttar Pradesh Pollution Control Board Ms. Deep Shikha Bharati, Adv. for Ministry of Environment, Forest and Climate Change Dr. Abhishek Atrey and Mr. Vikas Malhotra, Adv. for MinistryF of Environment, Forest and Climate Change Dr. Abhishek Atrey, ms. Megha Tyagi, Advs. for UT of Lakshadweep Mr. Abhishek Yadav, Adv. for State of Uttar Pradesh Mr. Shuvodeep Roy, Mr. Sayooj Mohandas, Advs. for State of Assam & PCB Assam Mr. S. Sukumaran, Mr. Anand Sukumar and Mr. Bhupesh Kumar Pathak, Advs. for Municipal Corporation of Gr. Mumbai Mr. D.K. Thakur, AAG and Ms. Seema Sharma, DAG for State of Himachal Pradesh Mr. Jogy Scaria, Adv. for Kerala State Pollution Control Board Mr. Nishe Rajen Shonker, Adv. for State of Kerala Mr. Anil Grover, AAG with Mr. Rahul Khurana Adv. for State of Haryana and Haryana Pollution Control Board Mr. Pinaki Misra, Sr. Adv. with Mr. Abhishek Yadav, Adv. for State of UP Mr. Joydeep Mazumdar and Mr. Parijat Sinha, Advs. for State of West Bengal Mr. Edward Belho, AAG, Mr. K. Luikang Michael and Ms. Elix Gangmei, Advs. for State of Nagaland Mr. Guntur Prabhakar and Mr. Guntur Pramod Kumar, Mr. Prashant Mathur, Advs. for State of AP Ms. Asha Basu and Mr. Amit Agarwal, Adv. for West Bengal/Pollution Control Board Mr. A.K. Panda and Mr. M. Paikaray, Advs. for Odhisha SPCB Mr. Anil Soni, AAG and Mr. Naginder Benipal, Adv. and Ms. Richa Kapoor, Adv. for Punjab and PPCB Mr. Tayenjam Momo Singh, Adv. for Meghalaya SPCB Ms. Aruna Mathur, Mr. Avneesh Arputham, Mr. Sandesh Subba and Mr. Anuraha Arupatham, Advs. for State of Sikkim.

Mr. Rajiv Bansal, Mr. Kush Sharma, Advs. for Delhi Development Authority Mr. Tarunvir Singh Khehar, Ms. Guneet Khehar and Mr. Charan Jeet Singh, Advs.

Ms. Yogmaya Agnihotri, Adv. for CECB Mr. Sarthak Chaturvedi and Mr. Shubham Jaiswal, Advs. for Andaman & Nicobar Island Mr. V. K. Shukla and Ms. Vijay Laxmi, Advs for State of M. P. Mr. Pragyan Pradip Sharma and MS. Anandini Kumari, Advs. for State of Mizoram Mr. Balendu Shekhar and Mr. Vivek Jaiswal, Adv. for East Delhi Municipal Corporation, Mr. Jayesh Gaurav, Adv. for JSPCB Mr. Sapam Biswajit Meitei, Adv. for State of Manipur Mr. Sanchar Anand, Mr. Apoorv Singhal, Advs. for Department of Housing & Urban Development Punjab Mr. Birja Mahapatra, Adv. and Mr. Dinesh Jindal, LO for Delhi Pollution Control Committee Mr. B.V. Niren, Adv. for MoUD Mr. Nikhil Nayyar and Ms. Smriti Shah, Advs. for APPCB and Telangana State Pollution Control Board Mr. Anchit Sharma and Mr. Satamita Ghosh, Advs. for Delhi Cantonment Board Mrs. D. Bharathi Reddy, Adv. for State of Uttarakhand Mr. Gopal Singh, Mr. Rituraj Biswas and Ms. Varsha Poddar, Advs. for State of Tripura Ms. Sakshi Popli, Advs. for NDMC & DJB Ms. Shibani Ghosh Chowdhary, Adv. for Stat of Maharashtra, Dept. of UD Mr. Mukesh Verma and Mr. Bikash Kumar Sinha, Advs.

Mr. Sunny Choudhary, Advs. for MPPCB Mr. Rajul Shrivastav, Adv. for MPPCB Mr. Harish Sharma, Adv. for State of Chattishgarh Date and Orders of the Tribunal Remarks Item No. 01-03 Let the matters be listed for directions on 15th March, March 09, 2017 2017.

sn .............................................,CP (Swatanter Kumar) ............................................,JM (Raghuvendra S. Rathore) ............................................,EM (Bikram Singh Sajwan) 2

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