Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(1)(xvii) in The Bombay Minor Mineral Extraction Rules, 1955

(xvii)The lessee shall report all accidents to the District Magistrate and the District Superintendent of Police concerned.