Madhya Pradesh High Court
Harish Bagla vs M/S Betul Oils Limited Though Its ... on 7 February, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 679 of 2023 (HARISH BAGLA AND OTHERS Vs M/S BETUL OILS LIMITED THOUGH ITS DIRECTOR NILAY DAGA AND OTHERS) Dated : 07-02-2023 Shri Brian D. Salva, Sr. Advocate, learned counsel for petitioner.
As prayed by learned Sr. Counsel, list after a week.
(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 2/9/2023 2:29:43 PM