Delhi High Court - Orders
Durga Das Bansal & Anr vs Seema Bansal & Anr on 28 February, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 372/2018
DURGA DAS BANSAL & ANR ..... Petitioners
Through: None.
versus
SEEMA BANSAL & ANR ..... Respondents
Through: Ms.Deepali Gupta, Advocate
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 28.02.2019 The status report in terms of order dated 18.9.2018 has not been received from the learned Trial Court and be called for expeditiously by the Registrar General of this Court for the date 1.5.2019.
ANU MALHOTRA, J FEBRUARY 28, 2019/SV