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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(z) in Jharkhand Agricultural Produce Markets Act, 2000

(z)[ "seller" means a person who sells or agrees to sell any agricultural produce and includes a person who sells on behalf of any other person as his agent or servant or commission agent; and] [Inserted by Act 60 of 1982.]