Himachal Pradesh High Court
District Bar Association Solan vs State Of H.P. And Others on 3 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
District Bar Association Solan Versus State of H.P. and others CWP No.1134 of 2019 .
03.05.2023 Present: Mr. P.S. Goverdhan, Senior Advocate with Mr. Rakesh Thakur, Advocate, for the petitioner.
Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General with Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Sharma, Law Officer, for respondents No.1, 3 and 4-State.
Mr. Virbahadur Verma, Central Government Counsel, for respondent No.2-UOI.
Mr. Aman Sood, Advocate, for respondent No.5.
Mr. Yash Wardhan Chauhan, learned Senior Additional Advocate General has placed on record office order dated 24th April, 2023, whereby, the Committee of the following Members has been constituted:-
(I) The Joint Commissioner, Municipal Corporation, Solan.
(II) The Deputy Director, Agriculture, Chambaghat, Solan.
(III) The Divisional Forest Officer, Solan.
(IV) The Executive Engineer, HPPWD, B&R, Division, Solan.
(V) The Executive Engineer, JSV Division, Solan.
(VI) The Tehsildar, Solan.
(VII) The President, District Bar Association, Distt. Courts, Solan.
2. The Committee so constituted is required to make a field visit alongwith the representatives of the requiring body, viz., District & Sessions Judge, Solan, to make preliminary enquiry with respect to the following:-
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(i) Availability of waste or arid land;
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(ii) Correctness of the particulars furnished in the request under sub-rule (1) of rule 3;
(iii) Bare minimum land required for the project;
(iv) Whether the request is consistent with the provisions of the Act, and submit a report to the Collector.
3. However, as observed above, since in the Committee so constituted, there is no mention of the representative of the requiring body, i.e., District & Sessions Judge, Solan, therefore, it would be appropriate to include the representative of the District & Sessions Judge, Solan, in the Committee. Ordered accordingly.
4. Since the Committee was requested to make a preliminary enquiry, therefore, we direct the Registry to list this matter on 09.05.2023, on which date status report regarding preliminary enquiry report be submitted.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 03, 2023 (Bhardwaj) ::: Downloaded on - 04/05/2023 20:35:11 :::CIS