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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Telangana - Subsection

Section 61(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)No person whose name is not, and except as expressly provided by this Act, every person whose name is, for the time being, entered in the [Member] [['Throughout the ActFor Substituted