Gauhati High Court
Manjula Hira vs Moni Hira @ Manipuri Hira And 8 Ors on 26 March, 2026
Page No.# 1/5
GAHC010016792025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Intest.Cas./1/2025
MANJULA HIRA
W/O- LATE KAMESWAR HIRA R/O- VILL- PAGHALI, JAJARI, P.S-
MIKIRBHETA, DIST- MORIGAON, ASSAM
VERSUS
MONI HIRA @ MANIPURI HIRA AND 8 ORS
W/O LATE KAMESWAR HIRA,
R/O- VILL- PAGHALI JAJARI, P.S- MIKIRBHETA, DIST- MORIGAON, ASSAM
782142
2:SRI SARAT HIRA
S/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
3:SRI DHANTI HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
4:SRI DHARMENDRA HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
Page No.# 2/5
DIST- MORIGAON
ASSAM 782142
5:MINTU HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
6:DIGEN HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
7:CHITRA RANJAN HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
8:PAPU HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
9:SURESWAR HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 78214
Advocate for the Petitioner : DR. U BARUAH, DARAK ULLAH,MS A HUSSAIN,S
AHMED,RANJU R S BARUAH
Advocate for the Respondent : M K BORAH (R-1), MS. P. KASHYAP(R-1)
Page No.# 3/5
Linked Case : I.A.(Civil)/420/2025
MANJULA HIRA
W/O- LATE KAMESWAR HIRA
R/O- VILL- PAGHALI
JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM
VERSUS
MONI HIRA ALIAS MANIPURI HIRA AND 8 ORS
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM
2:SRI SARAT HIRA
S/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
3:SRI DHANTI HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
4:SRI DHARMENDRA HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
Page No.# 4/5
5:MINTU HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
6:DIGEN HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
7:CHITRA RANJAN HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
8:PAPU HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
9:SURESWAR HIRA
W/O LATE KAMESWAR HIRA
R/O- VILL- PAGHALI JAJARI
P.S- MIKIRBHETA
DIST- MORIGAON
ASSAM 782142
------------
Advocate for : SABRISH AHMED
Advocate for : appearing for MONI HIRA ALIAS MANIPURI HIRA AND 8 ORS
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 26.03.2026
1. Heard Mr. Darak Ullah, the learned counsel for the appellant.
Also heard Mr. M. K. Bora, the learned counsel for the respondent No.1.
2. It appears that this appeal was already admitted on 05.02.2025 and it is ready for hearing.
3. Let this matter be listed for hearing on 02.06.2026.
JUDGE Comparing Assistant