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[Cites 0, Cited by 0] [Section 24A(2)] [Section 24A] [Entire Act]

State of Odisha - Subsection

Section 24A(2)(j) in The Orissa Municipal Corporation Act, 2003

(j)details of subsidy programmes on major services provided or activities performed by it and details of beneficiaries of such programmes including the manner and criteria of identification of such beneficiaries ;