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[Cites 0, Cited by 3] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(2)All officers of police and all other officers of Government shall assist the officer referred to in sub-section (1) in the execution of the provisions of this Act or any rule, scheme or order made thereunder.