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Chattisgarh High Court

Sadanand Paikra vs State Of Chhattisgarh on 8 February, 2023

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                            MCRC No. 986 of 2023
                 Sadanand Paikra Versus State Of Chhattisgarh




08.02.2023        Heard on admission.

                  Admit.

                  Issue notice to the respondent/State.

Learned State counsel accepts notice on behalf of the respondent/State.

Call for the case diary.

Parents or guardian of the prosecutrix may be informed by the State with regard to pendency of this case. They may appear before this Court either in person or through a counsel or through Video Conferencing from concerned DLSA.

List this case on 22.02.2023.

Sd/-

(Sachin Singh Rajput) JUDGE PAWAN