Chattisgarh High Court
Sadanand Paikra vs State Of Chhattisgarh on 8 February, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCRC No. 986 of 2023
Sadanand Paikra Versus State Of Chhattisgarh
08.02.2023 Heard on admission.
Admit.
Issue notice to the respondent/State.
Learned State counsel accepts notice on behalf of the respondent/State.
Call for the case diary.
Parents or guardian of the prosecutrix may be informed by the State with regard to pendency of this case. They may appear before this Court either in person or through a counsel or through Video Conferencing from concerned DLSA.
List this case on 22.02.2023.
Sd/-
(Sachin Singh Rajput) JUDGE PAWAN