Madhya Pradesh High Court
Vijay Jaiswal vs State Of M.P. on 7 October, 2020
Author: Vishnu Pratap Singh Chauhan
Bench: Vishnu Pratap Singh Chauhan
1 MCRC-33382-2020 The High Court Of Madhya Pradesh MCRC-33382-2020 (VIJAY JAISWAL Vs STATE OF M.P.) 3 Jabalpur, Dated : 07-10-2020 Heard through Video Conferencing. List along with M.Cr.C. No.34395/2020.
(VISHNU PRATAP SINGH CHAUHAN) JUDGE ss Signature SAN Not Verified Digitally signed by SWETA SAHU Date: 2020.10.07 14:49:04 IST