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State of Assam - Section

Section 24 in Assam Science & Technology University Act, 2009

24. Under-Graduate Board.

- The Under Graduate Board shall consist of following members, namely:-
(1)the Vice-Chancellor,
(2)the Rector,
(3)three persons from among the professors and the Heads of Departments of the Colleges elected by the Academic Council,
(4)Principals of all affiliated colleges,
(5)Three persons who may or may not be members of the Academic Council, nominated by the Vice Chancellor,
(6)ten persons to be elected from amongst the teachers of affiliated colleges, and
(7)one member of the Examination Committee to be nominated by the Vice-Chancellor.