Supreme Court - Daily Orders
M/S Beta Exim Logistics (P) Ltd. vs Central Railside Warehouse Co. Ltd. on 11 January, 2023
Bench: Dinesh Maheshwari, B.R. Gavai
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 1473 OF 2022
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 16116 OF 2020
M/S BETA EXIM LOGISTICS (P) LTD. ..…..PETITIONER(S)
VERSUS
CENTRAL RAILSIDE WAREHOUSE CO. LTD. ……..RESPONDENT(S)
ORDER
The application for hearing the review petition in open Court stands rejected.
We have carefully perused the review petition as also the grounds in support thereof. In our opinion, no case for review of order dated 09.08.2021 is made out.
The review petition is, accordingly, dismissed.
……………………………….J. (DINESH MAHESHWARI) ……………………………….J. (B.R. GAVAI) New Delhi;
January 11, 2023.
Signature Not Verified Digitally signed by ARJUN BISHT Date: 2023.01.11 17:04:26 IST Reason:
ITEM NO.1002 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.1473/2022 in SLP(C) No.16116/2020 (Arising out of impugned final judgment and order dated 09-08-2021 in SLP(C) No.16116/2020 passed by the Supreme Court Of India) M/S BETA EXIM LOGISTICS (P) LTD. Petitioner(s) VERSUS CENTRAL RAILSIDE WAREHOUSE CO. LTD. Respondent(s) (IA No.26963/2022 - ORAL HEARING) Date : 11-01-2023 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE B.R. GAVAI By Circulation UPON perusing papers the Court made the following O R D E R The application for hearing the review petition in open Court stands rejected.
The review petition is dismissed in terms of the signed order.
(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) (signed order is placed on the file)