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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(g) in Life Insurance Corporation of India (Staff) Rules, 1960

(g)"Officiate" An employee officiates in a post when he performs the duties of a post on which another person holds a lien. The appointing authority may, if it, thinks fit appoint an employee to officiate in a vacant post on which no other employee holds a lien.