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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Uttar Pradesh - Subsection

Section 82(3) in The United Provinces Tenancy Act, 1939

(3)Subject to the provisions of the proviso to sub-section (1), nothing in this section shall affect any arrangement by which a tenant and his land-holder may agree to the surrender of the whole or any portion of a holding.