Section 2(1)(j) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"quarter" means a period of three months ending on the 31st March, 30th June, 30th September or 31st December as the case may be;

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