Himachal Pradesh High Court
Rinkal Singh vs . Bpcl & Ors. on 16 December, 2022
Bench: Sabina, Sushil Kukreja
Rinkal Singh Vs. BPCL & Ors.
CWP No. 5187/2020.
16.12.2022 Present: Mr. Parmod Singh Thakur, Advocate, for the petitioner.
Mr. B.N. Misra, Sr. Advocate with Ms. Vandana Misra, Advocate, for respondents No. 1 and 2.
Mr. Balram Sharma, DSGI, for respondent No. 3. r to Learned Deputy Solicitor General of India has submitted that reply has already been filed in the office.
However, the same is not available on record. Office is directed to trace the same and place it on record.
List again on 5th January, 2023.
( Sabina ) Judge ( Sushil Kukreja ) Judge 16th December, 2022 (raman) ::: Downloaded on - 16/12/2022 20:40:13 :::CIS