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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(c) in The Indian Forest Service (Initial Recruitment) Regulations, 1966

(c)the observations, if any, of the [Central Government on the recommendations of the Board.] [Substituted by D.P. Notification No. 3/19/70-AIS(IV), dated 21st Novermber, 1970.]