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State of Uttar Pradesh - Section

Section 2 in The U.P. Go-Seva Ayog Adhiniyam, 1999

2. Definitions.

- In this Adhiniyam,-
(a)"Ayog" means the Uttar Pradesh Go-Sewa Ayog established under Section 3;
(b)"cow" means cow and its progeny;
(c)"Government" means the State Government of Uttar Pradesh;
(d)"member" means a member of the Ayog and includes the Chairperson and Vice-Chairperson of the Ayog;
(e)words and expressions used and not defined in this Adhiniyam but defined in the Uttar Pradesh Prevention of Cow Slaughter Act, 1955 or, as the case may be, the Uttar Pradesh Goshala Adhiniyam, 1964 shall have the meaning assigned to them therein.