Allahabad High Court
Smt.Rachna Bajal vs Rent Control And Deviction ... on 16 June, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- MISC. SINGLE No. - 3625 of 2010 Petitioner :- Smt.Rachna Bajal Respondent :- Rent Control And Deviction Officer/City Magistrate,Lko.& Ors Petitioner Counsel :- Gaurav Mehrotra,Santosh Kumar Tripathi Respondent Counsel :- C.S.S. Hon'ble Shri Narayan Shukla,J.
Mr. P.S. Mehra, learned Advocate put in appearance on behalf of respondent no. 2 and seeks a week's time to file counter affidavit. Through the counter affidavit he shall also point out the question of objection against the maintainability of the writ petition.
Time is allowed.
List in the 1st week of July, 2010 as fresh. Order Date :- 16.6.2010 Amit