Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(2) in The Rajasthan Bhoodan Yagna Act, 1954 (2)(a)The list so prepared shall be forwarded to the Tehsildar in whose jurisdiction, the land is situate;(b)The Tehsildar shall publish the list in the prescribed manner.
