Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256(1)] [Section 256] [Entire Act] State of Bihar - Subsection Section 256(1)(b) in The Bihar Municipal Act, 2007 (b)unauthorized affix upon any building, monument, post, wall, fence, tree or other thing, any bill, notice or other document, or