Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] State of Maharashtra - Section Section 3 in The Maharashtra Purchase Tax On Sugarcane Act, 1962 3. [ Levy of purchase tax. [[Section 3 substituted by Maharashtra 20 of 2002, Section 11, (w.e.f. 1.5.2002). Substituted section 3 reads as follows:-3.
