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Union of India - Section

Section 10 in The Indian Post Office Rules, 1933

10.

(1)No letter shall be transmitted by post if it exceeds 2 kilograms in weight.
(2)The Director General may prescribe that every letter having contents of a specified nature and posted at or addressed to such places as the Director General may notify, shall be accompanied by a declaration in such form as may be prescribed by the Director General.Letter Cards