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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(e) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(e)The Senate may invest the Chairman with powers to facilitate speedy decision making in academic matters. However, all academic decisions of the sub-committees and of the Chairman and functionaries shall be reported to the Senate for confirmation.