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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(xx) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xx)the rates at which travelling allowance and daily allowance shall be admissible to the members of the authorities, committees and other bodies of the Vishwavidyalaya, the examiners, the officers and staff of the Vishwavidyalaya;