Supreme Court - Daily Orders
M/S B. Jain Pharmaceuticals (P) Ltd. vs Union Of India on 21 January, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.23 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1203-1204/2019
(Arising out of impugned final judgment and order dated 28-11-2018
in DBCWP No. 24489/2018 28-11-2018 in DBCMS No. 20344/2018 passed
by the High Court Of Judicature For Rajasthan At Jaipur)
M/S B. JAIN PHARMACEUTICALS (P) LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.6244/2019-EXEMPTION FROM FILING
O.T.)
Date : 21-01-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Nikhil Kapoor, Adv.
Mr. Raj Kapoor, Adv.
Mr. Merun Mathews, Adv.
Mr. Kumar Dushyant Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag along with T.C. (C) No. 319 of 2017.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.01.24 16:37:33 IST Reason: