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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in The Punjab Infrastructure Development Act, 1998

(2)In particular and without prejudice to the generality of the foregoing power, such regulations may, provide for, -
(a)transacting the business at the meetings of the Board, and
(b)the conditions of service of the officer and employees of the Board and their functions and duties.