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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(1)(f) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(f)to maintain rotation wise or season wise Water Account in the prescribed form and to remit to the Canal Officer; the water charges within the prescribed period against the Bills received from the Canal Officer;