Himachal Pradesh High Court
Vineet vs . Vishal Sohal & Connected Matter on 11 March, 2022
Author: Sabina
Bench: Sabina
Vineet vs. Vishal Sohal & connected matter .
Civil Revision No.4083 of 2013 a/w Civil Revision No.32 of 2014 Civil Revision No.4083 of 2013 11.03.2022 Present: Ms. Devyani Sharma, Advocate, for the petitioner Mr. Sunil Mohan Goel, Advocate, for respondent Civil Revision No.32 of 2014 Ms. Devyani Sharma, Advocate, for the petitioner.
Mr. Vivek Sharma, Advocate, for the respondent.
Mr. Sunil Mohan Goel, learned counsel for the respondent, requests for an adjournment. As requested, list after four weeks.
( Sabina )
March 11, 2022 Judge
(Yashwant)
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