Section 38(2)(iii) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(2)(iii) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(iii)arrange to exhibit a copy of such licence and maps for public inspection at all reasonable times at his head office, at his local office(if any) and at the office of every local authority within the area of supply.

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NCT Delhi - Subsection

Section 38(2)(iii) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001