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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)It shall be the duty of the controller of the examinations to maintain the secrecy of the question papers , identify the external evaluators and such other matters of confidential nature related to the conduct of examinations.