Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1) in Rajasthan Excise Act, 1950 (1)"Beer" includeds ale, stout, porter and all other fermented liquors made from malt;
