Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(i) in Bihar Urban Local Body (Community Participation) Rules, 2013 (i)to sensitized the members of the Area Sabha towards their duty to pay property tax, service charges and other charges and help in collection of the same.
