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[Cites 0, Cited by 0] [Section 21S] [Entire Act]

State of Bihar - Subsection

Section 21S(1) in The Bihar Co-operative Societies Rules, 1959

(1)Every voter shall be given a ballot paper, containing names of contesting candidates arranged in Hindi in alphabetical order alongwith their election symbol against their names. The voter shall mark "X" on the election symbol of the contesting candidate in whose favour he desires to cast his vote.]