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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(a) in The Punjab Land Preservation Act, 1900

(a)to enter upon and survey any land comprised within any [-] [The word 'local' omitted by Punjab Act 4 of 1944, section 10(a).] area in regard to which any notification has been issued under section 3 or section 8 [or in regard to which a notifiication is proposed to be issued under section 5-A] [Inserted by Punjab Act 4 of 1944, section 10(b).];