Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(e) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(e)Capitalised initial spares subject to the ceiling rates in accordance with these regulations;