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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(5)(c) in The Guardians and Wards Act, 1977 (1920 A.D.)

(c)in respect of any proceeding transferred under section 4-A, the Court or the Officer to whom such proceeding has been transferred ; ]