Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2)(d) in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968

(d)the facilities of access to be permitted to the public or any section thereof or to the Director or to persons deputed by the owner or the Director or the District Collector to inspect or maintain the monument;